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State of West Bengal - Section

Section 10 in The West Bengal Prohibition Of Audio-Video Piracy Act, 2013

10. Repeal and saving.—

(1)The West Bengal Prohibition of Audio-Video Piracy Ordinance, 2013 (West Ben. Ord. III of 2013) is hereby repealed.
(2)Notwithstanding such repeal, anything done or any act ion taken under the West Bengal Prohibition of Audio-Video Piracy Ordinance, 2013 shall be deemed to have been validly done or taken under this Act.