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[Cites 0, Cited by 0] [Section 4(1)] [Section 4] [Entire Act]

State of Uttar Pradesh - Subsection

Section 4(1)(d) in The U.P. (Regulation Of Building Operations) Rules, 1985

(d)all major physical characteristics of land proposed to be developed which include the approximate location and size of any water body, flood-affected areas and contours at an interval of 0.3 metres in case of the site which has a slope of more than 1 centimetre in 20 metres;