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[Cites 0, Cited by 0] [Section 3(3)] [Section 3] [Entire Act]

State of Punjab - Subsection

Section 3(3)(iii) in The Punjab State Agricultural Marketing Board (Engineering Wing) Execution of Works Rules, 1979

(iii)to invite tenders for all major works and to execute agreements with the tenderers whose tenders are accepted by the Chief Engineer;