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[Cites 0, Cited by 0] [Section 147] [Entire Act]

Union of India - Subsection

Section 147(2) in The Indian Post Office Rules, 1933

(2)In the case of foreign sterling Money Order the rates of commission shall be the following; namely:-
On an sum notexceeding L 1 25 paise
For eachadditional L 1/- or fractionthereof in excess of L 1/- 20 paise
Provided that in the case of such money orders to Aden and Pakistan, the rates of commission shall be the same as those prescribed by Rule 112(1) for Inland Money Orders.