Section 244(3)(i) in The Building And Other Construction Workers '(Regulation Of Employment And Conditions Of Service) Central Rules, 1998

[Cites 0, Cited by 0] [Section 244(3)] [Section 244] [Entire Act]

(i)The canteen referred to in sub-rule (1) shall be sufficiently lighted at all times when any person has access to it;

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