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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Rajasthan - Subsection

Section 8(iii) in The Rajasthan Civil Services (Departmental Examinations) Rules, 1959

(iii)Those who hold substantively appointments in a lower service from which, according to rules of the higher service concerned, substantive appointment by promotion is possible;