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State of Rajasthan - Section

Section 8 in The Rajasthan Civil Services (Departmental Examinations) Rules, 1959

8. Eligibility for Departmental Examinations.

- The following categories of Government servants shall be eligible to appear at the Departmental Examinations for a particular service:-
(i)Those who hold substantive appointment in the service including appointment on probation:
(ii)Those who have officiated continuously on a post in the service for a period of at least one year on the first day of January of the year in which the examination is held;
(iii)Those who hold substantively appointments in a lower service from which, according to rules of the higher service concerned, substantive appointment by promotion is possible;
(iv)Those who were appointed temporarily after due selection by the Appointing Authority, and not those who were appointed by the Appointing Authority on a temporary ad hoc basis.