Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 53] [Entire Act]

State of Goa - Subsection

Section 53(2) in The Goa, Daman and Diu Secondary and Higher Secondary Education Rules, 1975

(2)The Board shall specify the norms and procedure for collection and delivery of the answer books.