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Union of India - Section

Section 78 in Finance Act, 1999

78. Amendment of sections 198, 200, 202, to 203A, 204, and 205.

- In sections 198, 199, 200, 202, 203, 203A, 204 and 205 of the Income-tax Act, after the word, figures and letter "section 194K,", the word, figures and letter 'section 194L," shall be inserted with effect from the 1st day of June, 1999.