Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 60] [Entire Act] State of Tamilnadu - Subsection Section 60(2) in Tamil Nadu Farmers' Management of Irrigation Systems Election Rules, 2003 (2)On receipt of nomination form, the nomination form shall be numbered serially, in the order in which it is received and give a receipt in Form-6.
