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State of West Bengal - Section

Section 10 in The West Bengal Vaccination Act, 1973

10. Re-vaccination in the event of outbreak of small-pox.

(1)Notwithstanding anything contained in sections 8 and 9, the Superintendent of Vaccination may, in the event of an outbreak or threatened outbreak of smallpox, direct any child or person within his jurisdiction to be forthwith vaccinated or re-vaccinated, as the case may be.
(2)For the purpose of vaccination and re-vaccination under sub-section (1) the Superintendent of Vaccination may take the assistance of police, if necessary.