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[Cites 0, Cited by 0] [Section 1] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 1(II) in Government Colleges of Engineering and Technology, Jammu (Adoption of AICTE Revised Pay Levels) Rules, 2018

(II)These rules shall come into force from 1st day of January, 2016 with effective date of implementation as 1st day of April, 2018.