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State of Jammu-Kashmir - Section

Section 1 in Government Colleges of Engineering and Technology, Jammu (Adoption of AICTE Revised Pay Levels) Rules, 2018

1. Short title and commencement.

- (I) These rules shall be called the Government Colleges of Engineering and Technology, Jammu (Adoption of AICTE Revised Pay Levels) Rules, 2018.
(II)These rules shall come into force from 1st day of January, 2016 with effective date of implementation as 1st day of April, 2018.