Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 54] [Entire Act]

State of Madhya Pradesh - Subsection

Section 54(1) in The M.P. State Dental Council Rules, 1969

(1)The President shall direct any business, which may be necessary for the Council of the Executive Committee to discuss and decide to be transacted by circulation among the members of the Council of the Executive Committee :Provided that if ten members of the Council of three members of the Executive Committee, as the case maybe, desire that any particular subject shall be decided at a meeting instead of by circulation, it shall be placed before a meeting of the Council or the Executive Committee.