Section 22(1)(iii) in The First Statutes of the National Institutes of Technology

[Cites 0, Cited by 0] [Section 22(1)] [Section 22] [Entire Act]

Union of India - Subsection

Section 22(1)(iii) in The First Statutes of the National Institutes of Technology

(iii)Administrative and others staff: - Registrar, Deputy Registrar and Assistant Registrar, Accounts Officer, Audit Officer, Estate Officer, Executive Engineer, Assistant and Junior Engineer, Medical Officer, Medical Assistant, Horticultural Assistant Officer, Office Superintendent, Security Officer, Stores Officer, Store Keeper, Office Assistants, Data Entry Operators and such other Administrative and other staff as may be decided by the Board from time to time.

Legal Document View

Unlock Advanced Research with PRISMAI

Union of India - Subsection

Section 22(1)(iii) in The First Statutes of the National Institutes of Technology