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[Cites 0, Cited by 0] [Section 22] [Entire Act]

Union of India - Subsection

Section 22(1) in The First Statutes of the National Institutes of Technology

(1)Except in the case of employees paid from contingencies, the members of staff of the Institute shall be classified as under:-
(i)Academic Staff: - Director, Deputy Director, Professor, Associate Professor, Assistant Professor, Lecturer, Professor Training and Placement, and such other academic posts as may be decided by the Board from time to time.
(ii)Technical Staff: - System Manager, System Analyst, Programmer Librarian, Workshop Superintendent Assistant Workshop Superintendent Foreman, Technician Instructor, Laboratory Assistant, Mechanic Overseer Technical Assistant, Drafts man and such other technical posts as may be decided by the Board from time to time and
(iii)Administrative and others staff: - Registrar, Deputy Registrar and Assistant Registrar, Accounts Officer, Audit Officer, Estate Officer, Executive Engineer, Assistant and Junior Engineer, Medical Officer, Medical Assistant, Horticultural Assistant Officer, Office Superintendent, Security Officer, Stores Officer, Store Keeper, Office Assistants, Data Entry Operators and such other Administrative and other staff as may be decided by the Board from time to time.