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State of Tamilnadu - Section

Section 4 in The Tamil Nadu Agricultural Labourers-Farmers (Social Security and Welfare) Scheme, 2006

4. Powers and functions of the Member-Secretary.

(1)The Member-Secretary shall, with the approval of the Chairman of the Board, issue notices to convene meetings of the Board and keep the record of minutes and shall take necessary steps for carrying out the decisions of the Board.
(2)The Member-Secretary shall issue necessary instructions to the implementing officers for proper implementation of the Scheme.