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State of Tamilnadu - Section

Section 2 in The Various Bye-Laws of Chennai City Municipal Corporation issued under Section 349

2.

livery cesspool shall be constructed of good brick work in cement or of such other material as may be approved by the Commissioner and shall have a smooth impervious lining and a backing of at least 9 inches of well puddled clay around and beneath such brick work. The top of the walls of every cesspool shall be at least 6 inches above the surface of the ground.