Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 1] [Entire Act] Central Provinces And Berar - Subsection Section 1(2) in The Central Provinces and Berar Animal Preservation Act, 1949 (2)It extends to the whole of [Vidarbha Region of the State of Maharashtra] [Substituted by Bombay A. O. 1956 and then Maharashtra A. O. 1960.].
