Section 1 in The Central Provinces and Berar Animal Preservation Act, 1949
1. Short title, extent and commencement.
(1)This Act may be cited as the Central Provinces and Berar Animal Preservation Act, 1949.(2)It extends to the whole of [Vidarbha Region of the State of Maharashtra] [Substituted by Bombay A. O. 1956 and then Maharashtra A. O. 1960.].(3)It shall come into force on such [date] [The Act came into force on the 7th March, 1951, see Agriculture Department Notification No. 1025-3844-X-50, dated the 5lh March, 1951, published in Madhya Pradesh Gazette, Extraordinary, dated the 5th March, 1951, at page 69.] as the State Government may, by notification, appoint in this behalf.
