Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Punjab - Subsection

Section 9(6) in Punjab State Electricity Regulatory Commission (Open Access) Regulations, 2005

(6)Subject to clauses (1) to (5) above, the decision for allocation of capacity for long-term Open Access customers shall be on the basis of first come first served.