Section 1(3) in The Rajasthan Advocates Welfare Fund Act, 1987
(3)[ It shall come into force on such date as the State Government may, by notification in the Official Gazette, appoint.] [Brought into force from 14-11-1989 by the State Government vide Notification No. F. 32(9) Judi/83, dated 13.11.1989, Published in Rajasthan Gazette Extraordinary, Part 4(C) (ii), dated 13-11-1989, p. 291.]
