Section 1 in The Rajasthan Advocates Welfare Fund Act, 1987
1. Short title, extent and commencement.
(1)This Act may be called the Rajasthan Advocates Welfare Fund Act, 1987.(2)It extends to the whole of the State of Rajasthan.(3)[ It shall come into force on such date as the State Government may, by notification in the Official Gazette, appoint.] [Brought into force from 14-11-1989 by the State Government vide Notification No. F. 32(9) Judi/83, dated 13.11.1989, Published in Rajasthan Gazette Extraordinary, Part 4(C) (ii), dated 13-11-1989, p. 291.]
