Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 22] [Entire Act] State of Nagaland - Subsection Section 22(1) in The Global Open University (Nagaland) Act, 2006 (1)The Registrar shall be the ex officio Secretary of all the Councils of the University under the Act.
