Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 3(14)] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(14)(d) in Plant Quarantine (Regulation of Import into India) Order, 2003

(d)Plant Quarantine Station, Kandla is renamed as Regional Plant Quarantine Station, Kandla for import of consumption materials.
(ii)All consignments of sand in any form for industrial and non-agricultural purpose shall be imported into India through notified sea ports under Schedule I.]