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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Rajasthan - Subsection

Section 2(13) in Rajasthan Electricity Regulatory Commission (Terms and Conditions for Determination of Tariff) Regulations, 2009

(13)"Contracted Power" means the power in MW which the Applicant has agreed to transmit/wheel/supply, between importing entity and exporting entity as per agreement.