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[Cites 0, Cited by 0] [Section 34(9)] [Section 34] [Entire Act]

State of Rajasthan - Subsection

Section 34(9)(ii) in Rajasthan Farmers' Participation in Management of Irrigation System rules, 2002

(ii)the first eight candidates who secured highest number of votes polled in the descending order shall be declared as elected Member of the Managing Committee.