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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Uttar Pradesh - Subsection

Section 5(1) in The U.P. Fisheries (Gazetted) Service Rules, 1993

(1)Director-By promotion from amongst substantively appointed Joint Director who have completed seven years of service as such and a total service of twenty-five years and Deputy Director, who have completed ten years of service as such and a total service of twenty-five years on the first day of the year of recruitment.