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State of Uttar Pradesh - Section

Section 5 in The U.P. Fisheries (Gazetted) Service Rules, 1993

5. Source of recruitment.

- Recruitment to the various categories of posts in the Service shall be made from the following sources :
(1)Director-By promotion from amongst substantively appointed Joint Director who have completed seven years of service as such and a total service of twenty-five years and Deputy Director, who have completed ten years of service as such and a total service of twenty-five years on the first day of the year of recruitment.
(2)Joint Director-By promotion from amongst substantively appointed Deputy Directors, who have completed five years' service as such on the first day of the year of recruitment.
(3)Deputy Director-By promotion from amongst substantively appointed Assistant Directors who have completed five years of service as such on the first day of the year of recruitment.
(4)Assistant Director-(I) Fifty per cent by promotion through the Commission from amongst substantively appointed Senior Fisheries Inspectors, Chemists and Lecturer, who have completed five years of the service as such on the first day of the year of recruitment; Provided that for promotion to the post of Assistant Director the candidate of higher scale will be placed higher in order of seniority in the combined section list.
(II)Fifty per cent by direct recruitment through the Commission.
(5)Chemists and Lecturers-By promotion from amongst substantively appointed Senior Fisheries Inspectors who have completed five years of service as such and who possess M. Sc. degree in Zoology with specialisation in Fisheries of B. Sc. Degree with Chemistry, Zoology and Botany from a University established by law in India with two years diploma from Central Institute of Fisheries Education, Bombay.