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[Cites 0, Cited by 0] [Section 109] [Entire Act]

State of Himachal Pradesh - Subsection

Section 109(3) in The Himachal Pradesh Police Act, 2007

(3)The District Superintendent of Police or a Police Officer not below the rank of Sub-Inspector authorized by him by general or special order, may, where necessary, direct the conduct of assemblies and processions on the public roads, or in the public streets or thoroughfares, and specify the routes and times for such processions to pass.