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State of Punjab - Section

Section 10 in The Punjab Homoeopathic Practitioners (Appointment of Examiners, Centre Superintendent and Conduct of Examinations) Regulations, 1984

10. Non-receipt of Memos.

- Examiners who do not receive memos along with the packet of answer-books shall at once inform the Registrar by name about it and also intimate the Code numbers of the answer-books received by him. If in spite of this, no reply is received by him, a report shall at once be made to the Registrar (by name) to this effect. The Examiner, however, shall not on this account suspend the evaluation of answer-books or withhold their despatch to the internal examiners or the Registrar, as the case may be.