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[Cites 0, Cited by 0] [Section 25] [Entire Act]

NCT Delhi - Subsection

Section 25(4) in The Azadpur Agricultural Produce Market Committee Bye-Laws, 1980

(4)As soon as the vehicle load or head-load arrives at the premises of the commission agent it will be incumbent on such commission agent to get them unloaded on the auction site for inspection of purchasers.