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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Rajasthan - Subsection

Section 2(1)(l) in Rajasthan Para-medical Council Rules, 2014

(l)"Registered Para-medical Professional" means any person registered by Rajasthan Para-medical Council under section 17 or 32 of the Act: