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[Cites 0, Cited by 0] [Section 20A(1)] [Section 20A] [Entire Act]

State of Gujarat - Subsection

Section 20A(1)(ii) in The Gujarat Ayurved University Act, 1965

(ii)three members to be nominated by the Department of Indian System of Medicine and Homoeopathy, Ministry of Health and Family Welfare, Government of India,