Himachal Pradesh High Court
Smt. Shanti Devi vs . Joginder Singh And Others on 17 November, 2022
Author: Ajay Mohan Goel
Bench: Ajay Mohan Goel
Smt. Shanti Devi Vs. Joginder Singh and others RSA No. 404 of 2008 17.11.2022 Present: Mr. Sahil Dixit, Advocate, vice Mr. Gaurav Gautam, .
Advocate, for the appellant.
Mr. B.C. Verma, Advocate, for respondents No. 1 to 3.
Respondents No. 4 to 9 are ex parte.
Though it is a part heard matter, however, a request has been made that as learned Senior Counsel, who is to argue the matter on behalf of the appellant is not available today, the case be listed after four weeks. Released as a part heard matter.
As prayed for, list for consideration after four weeks.
(Ajay Mohan Goel) Judge November 17, 2022 (bhupender) ::: Downloaded on - 17/11/2022 20:34:36 :::CIS