Himachal Pradesh High Court
Smt. Shanti Devi vs . Joginder Singh And Others on 16 June, 2022
Author: Ajay Mohan Goel
Bench: Ajay Mohan Goel
Smt. Shanti Devi Vs. Joginder Singh and others RSA No. 404 of 2008 .
16.06.2022 Present: Ms. Radhika Gautam, Advocate, vice Mr. Gaurav Gautam, Advocate, for the appellant.
Mr. Romesh Verma, Advocate, for respondents No. 1 to 3.
Respondents No. 4 to 9 are ex parte.
r Heard further.
continuation on 23rd June, 2022.
As prayed for, list for (Ajay Mohan Goel) Judge June 16, 2022 (bhupender) ::: Downloaded on - 17/06/2022 20:03:39 :::CIS