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[Cites 0, Cited by 0] [Section 7] [Entire Act]

Union of India - Subsection

Section 7(2) in The National Award for the Empowerment of Persons with Disabilities Rules, 2013

(2)The National Selection Committee shall consist of the following officials:-
(i) Union Minister of Social Justice and Empowerment Chairperson, ex-offico
(ii) Minister of State for Department of Disability Affairs Vice-Chairperson, ex-offico
(iii)3 Secretary, Department of Disability Affairs, M/o SJ&E. Member, ex-offico
(iv)4 Chairperson, National Commission for Women, Member
(v)5 Director, Lalit Kala Academy Member
(vi)6 Representative of Confederation of Indian Industries (CII) Member
(Vii) Head of Department, Deptt. of Rehabilitation, SafdarjungHospital, New Delhi Member
(viii) Representative of CSIR not below the rank of JS Member
(ix)9 Representative of Rehabilitation Wing of DRDO Member
(x)1 The Chief Commissioner for Persons with Disabilities Member
(xi)1 Chairman, Rehabilitation Council of India Member
(xiii) Chairperson, National Trust, New Delhi Member
(xiii) Special Secretary / Additional Secretary, Deptt. of DisabilityAffairs or M/o SJ&E Member
(xiv) Joint Secretary, Department of Disability Affairs, M/o SocialJustice and Empowerment Convener