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[Section 7]
[Entire Act]
Union of India - Subsection
Section 7(2) in The National Award for the Empowerment of Persons with Disabilities Rules, 2013
| (i) | Union Minister of Social Justice and Empowerment | Chairperson, ex-offico |
| (ii) | Minister of State for Department of Disability Affairs | Vice-Chairperson, ex-offico |
| (iii)3 | Secretary, Department of Disability Affairs, M/o SJ&E. | Member, ex-offico |
| (iv)4 | Chairperson, National Commission for Women, | Member |
| (v)5 | Director, Lalit Kala Academy | Member |
| (vi)6 | Representative of Confederation of Indian Industries (CII) | Member |
| (Vii) | Head of Department, Deptt. of Rehabilitation, SafdarjungHospital, New Delhi | Member |
| (viii) | Representative of CSIR not below the rank of JS | Member |
| (ix)9 | Representative of Rehabilitation Wing of DRDO | Member |
| (x)1 | The Chief Commissioner for Persons with Disabilities | Member |
| (xi)1 | Chairman, Rehabilitation Council of India | Member |
| (xiii) | Chairperson, National Trust, New Delhi | Member |
| (xiii) | Special Secretary / Additional Secretary, Deptt. of DisabilityAffairs or M/o SJ&E | Member |
| (xiv) | Joint Secretary, Department of Disability Affairs, M/o SocialJustice and Empowerment | Convener |