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State of Punjab - Section

Section 33 in The Punjab Land Revenue Rules

33. Trijunction pillars.

- At every point where the boundaries of more than two estates meet a trijunction pillar of the following specification shall be erected :-Material. - A single block of stone, or masonry of stone or burnt brick with lime mortar ; if masonry, upper surface to be plastered with pakka lime plaster.Shape. - If a stone block, in length and breadth not less 18 inches and in depth not less than 3 feet. If masonry cubic, each edge of the cube, not less than three feet long.Position. - The lowest side of the pillar to be accurately bedded upon a levelled surface, and only half the pillar to be above ground.Procedure of Revenue-officers