Section 7(3)(ii) in The Anugraha Narayan Sinha Institute of Social Studies Act, 1964

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State of Bihar - Subsection

Section 7(3)(ii) in The Anugraha Narayan Sinha Institute of Social Studies Act, 1964

(ii)The Director shall hold office for a term of three years from the date on which he assumes charge of his office and on the expiry of the said term, he may be reappointed for another term not exceeding three years. No Director can hold office for more than six years in all.]

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State of Bihar - Subsection

Section 7(3)(ii) in The Anugraha Narayan Sinha Institute of Social Studies Act, 1964