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[Cites 0, Cited by 0] [Section 33] [Entire Act]

State of Tamilnadu - Subsection

Section 33(1) in Dr. M.G.R. Medical University (Affiliation of Medical Colleges) Statutes

(1)The provisional affiliation granted above by the University shall be only for the final M.B.B.S. Degree course of study. Thereupon the University shall permit the college to admit the students in the final M.B.B.S. degree course of study.