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[Cites 0, Cited by 0] [Section 50] [Entire Act]

State of Uttar Pradesh - Subsection

Section 50(a) in U.P. Building And Other Construction Workers (Regulation Of Employment And Conditions Of Service) Rules, 2009

(a)Every employer, in respect of each work on which he engages building workers shall issue, where the wage period of one week or more wage book to each of such building worker in Form-13.