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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Andhra Pradesh - Subsection

Section 7(2) in Andhra Pradesh Infrastructure (Transparency through Judicial Preview) Act, 2019

(2)Within 8 days of such publication, the tender document (s) shall be previewed. After due discussion with the Government/Local Body and due examination, the Hon'ble Judge may suggest such modifications as may be required, which will be binding on the Government.Chapter-V Miscellaneous