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State of Andhra Pradesh - Section

Section 7 in Andhra Pradesh Infrastructure (Transparency through Judicial Preview) Act, 2019

7. Recommendations by the Hon'ble Judge.

(1)The Hon'ble Judge shall place the tender related documents referred to for Judicial Preview by the concerned Government Agency or the Local Authority, in public domain for a week and invite suggestions.
(2)Within 8 days of such publication, the tender document (s) shall be previewed. After due discussion with the Government/Local Body and due examination, the Hon'ble Judge may suggest such modifications as may be required, which will be binding on the Government.Chapter-V Miscellaneous