Section 11(1)(a) in The Punjab State Warehousing Corporation Staff (Conditions of Service) Group C and Group D (Service) Regulations, 2002

[Cites 0, Cited by 0] [Section 11(1)] [Section 11] [Entire Act]

(a)Any period after such appointment spent on deputation on a corresponding or a higher post shall count towards the period of probation;

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