Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 18] [Entire Act] State of Kerala - Subsection Section 18(3) in Kerala Chitties Act, 1975 (3)a ledger containing"(a)the amount paid by the subscribers and the dates of such payments ;(b)the amount paid to the prized subscribers with the dates of such payments ; and(c)in case of deposit in bank, the date and amount of such deposit;
