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[Cites 0, Cited by 0] [Section 45] [Entire Act]

State of Tamilnadu - Subsection

Section 45(a) in Grant-in-Aid Code of the Tamil Nadu Educational Department

(a)Oriental schools. - (i) All oriental schools (Sanskrit and Arabic) shall be paid monthly grants to cover the entire expenditure on salary to staff approved by the Director and the approved expenditure on the maintenance of these schools less Rs. 1,500 which shall be paid by managements as annual contribution towards maintenance.
(ii)The minimum strength in the lowest class in the oriental schools shall be ten with effect from 1965-66 and this minimum strength in respect of other classes shall be maintained progressively.