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[Cites 0, Cited by 0] [Section 3A] [Entire Act]

State of Punjab - Subsection

Section 3A(a) in The Punjab Welfare Officers Recruitment and Conditions of Service Rules, 1952

(a)nothing in this rule shall be deemed to prevent the grant of scales of pay higher than those specified above or [affect the emoluments of the Chief Welfare Officers and Welfare Officers who are enjoying scales of pay higher than those specified above ; and