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[Cites 0, Cited by 0] [Section 13] [Entire Act]

Union of India - Subsection

Section 13(2) in The Information Technology (Procedure And Safeguards For Blocking For Access Of Information By Public) Rules,2009

(2)The designated person of the Intermediary shall acknowledge receipt of the directions to the Designated Officer within two hours on receipt of the direction through acknowledgment letter or fax or e-mail signed with electronic signature.