Section 13 in The Information Technology (Procedure And Safeguards For Blocking For Access Of Information By Public) Rules,2009
13. Intermediary to designate one person to receive and handle directions.
(1)Every intermediary shall designate at least one person to receive and handle the directions for blocking of access by the public any information generated, transmitted, received, stored or hosted in any computer resource under these rules.(2)The designated person of the Intermediary shall acknowledge receipt of the directions to the Designated Officer within two hours on receipt of the direction through acknowledgment letter or fax or e-mail signed with electronic signature.
