Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 16] [Entire Act]

State of Uttarakhand - Subsection

Section 16(b) in The Uttarakhand Water Tax on Electricity Generation Act, 2012

(b)exacts or draw water before it has been recorded by the measuring device set up for the purpose of recording the same; or